Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(k) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(k)'Premises' means a structure with or without land appurtenant thereto for which supply is requisitioned or to which a supply has been made or the portion of a building in occupation of the consumer or intending consumer connected or likely to be connected for supply;