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Securities And Exchange Board Of India - Section

Section 12 in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

12. Dispatch of issue material.

- The lead merchant bankers shall dispatch the offer document and other issue material including forms for ASBA to the designated stock exchange, syndicate members, underwriters, bankers to the issue, investors' associations and Self Certified Syndicate Banks in advance.