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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(d) in The Bombay Secondary School Certificate Examination Act, 1948

(d)appointment of examiners and their [duties, functions and remuneration] [Substituted for 'remuneration' by Gujarat 6 of 1969, dated 11th April, 1969.];