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State of Puducherry - Section

Section 17 in Pondicherry Excise Act, 1970

17. Lessee’s permission to draw toddy.

- Where a right to manufacture toddy has been leased under section 16, the Government may [declare] [The Government declared that written permission of the lessee to draw toddy shall have the same force and effect as a licence under section 12 from the Excise commissioner for that purpose [vide No. E-344/70 Notification in EOG No.115 dated 23-11-1970]] that the written permission of the lessee to draw toddy shall have the same force and effect as a licence under section 12 from the Excise Commissioner for that purpose.