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Delhi High Court - Orders

Jsw Energy Limited vs Union Of India & Ors on 22 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~25
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 8002/2015 and CM APPL. 16327/2015
       JSW ENERGY LIMITED                          ..... Petitioner
                    Through:      Mr Gaurav Juneja, Mr Aditya Ganju,
                                  Ms Saman Ahsan and Mr Aayush
                                  Jain, Advocates.

                         versus

       UNION OF INDIA & ORS                        ..... Respondents
                     Through:     Mr Rakesh Kumar, CGSC for UOI.
                                  Mr Anip Sachthey and Ms Anjali
                                  Chauhan, Advocates for R-3.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 22.02.2019 List on 25.04.2019.

VIBHU BAKHRU, J FEBRUARY 22, 2019 RK