Delhi High Court - Orders
Jsw Energy Limited vs Union Of India & Ors on 22 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8002/2015 and CM APPL. 16327/2015
JSW ENERGY LIMITED ..... Petitioner
Through: Mr Gaurav Juneja, Mr Aditya Ganju,
Ms Saman Ahsan and Mr Aayush
Jain, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr Rakesh Kumar, CGSC for UOI.
Mr Anip Sachthey and Ms Anjali
Chauhan, Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 22.02.2019 List on 25.04.2019.
VIBHU BAKHRU, J FEBRUARY 22, 2019 RK