Kerala High Court
Udayan vs Rajivji Memorial Contract Labour ... on 13 September, 2024
Author: P Gopinath
Bench: P Gopinath
WP(C) No.27495/2015 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
IA.NO.4/2024 IN WP(C) NO. 27495 OF 2015(J)
APPLICNAT/4TH RESPONDENT IN WP(C):
ARBITRATOR/ASSISTANT REGISTRAR(GENERAL) OF CO-OPERATIVE SOCIETIES,
VADAKARA- 673 101.
RESPONDENTS/PETITIONER & RESPONDENTS 1,2,3 & 5 IN WP(C):
1. UDAYAN, AGED 40 YEARS, S/O.KRISHNAN NAIR, MEETHALARAYROTH, KUNIKKAD
P.O., PURAMERI, VADAKARA - 673 503.
2. RAJIVJI MEMORIAL CONTRACT LABOUR CO-OP. SOCIETY LTD. NO.D.2489,ARUR
(PO)M VADAKARA- 673 507, KOZHIKODE DISTRICT, REPRESENTED BY ITS
SECRETARY.
3. THE CO-OPERATIVE ARBITRATION COURT (NORTHERN),SANTHINAGAR,
KOZHIKODE-673 006 REPRESENTED BY ITS SECRETARY.
4. THE COURT OF THE KERALA CO-OPERATIVE TRIBUNAL THIRUVANANTHAPURAM 695
034, REPRESENTED BY ITS SECRETARY.
5. M.K. BHASKARAN, PRESIDENT, RAJIVIJI MEMORIAL CONTRACT LABOUR CO-
OPERATIVE SOCIETY LTD., NO. D.2489,ARURU P.O., VADAKARA - 673 507.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit prescribed in the judgment dated 06-02-2024 in WP(C) No. 27495/2015
for a further period of 3 more months time from 03-08-2024.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof,and this court's judgment dated
06-02-2024 and upon hearing the arguments of GOVERNMENT PLEADER for the
petitioner in IA/4th respondent in WP(C), M/S.ARJUN RAGHAVAN, POOJA
PANKAJ, T.R.HARIKUMAR, Advocates for the 1st respondent in IA/petitioner
in WP(C), SRI.P.P.JACOB, Advocate for the respondents 2 and 5 in
IA/respondents 1 and 5 in WP(C) and of GOVERNMENT PLEADER for the
respondents 3 and 4 in IA/respondents 2 and 3 in WP(C), the court passed
the following:
ORDER
This is an application for extension of time.
Heard. Allowed.
Sd/- GOPINATH P. JUDGE 13-09-2024 /True Copy/ Assistant Registrar