Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(c) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982 (c)who has been dismissed by any State Government or Central Government or Local authority or corporate body,
