Delhi High Court - Orders
Joint Commisisoner Of Police vs Ajab Singh on 3 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R-336.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4711/2008
JOINT COMMISISONER OF POLICE ..... Petitioner
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. Nitesh Kumar
Singh and Ms. Laavanya Kaushik,
Advocate.
Mr. Naushad Ahmed Khan,
Advocate.
versus
AJAB SINGH ..... Respondent
Through: Ms. Rinku Tiwari, Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.11.2022 It has been informed that Mr. Shanti Lal, Learned Counsel for the Respondent is unwell, and a prayer has been made on his behalf for a short adjournment. The prayer is allowed. The case is adjourned.
List on 21.03.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 3, 2022 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:10.11.2022 18:37:56