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[Cites 0, Cited by 0] [Section 29A] [Entire Act]

State of Rajasthan - Subsection

Section 29A(ii) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(ii)the total service reckoned from the deemed date of their appointment is not less than the period of Service required for promotion to higher posts.