Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 398] [Entire Act]

State of Karnataka - Subsection

Section 398(g) in Karnataka Municipal Corporations Act, 1976

(g)while carrying a corpse or part thereof within the city leave the same in or near any street for any purpose whatever; or