Section 19(2) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011
(2)In addition to the duties mentioned in sub-rule (1) and the functions specified in Clauses (a) to (e) of sub-section (1) of Section 24, a teacher shall perform the following duties assigned to him or her-(a)participation in training programmes;(b)participation in curriculum formulation, and development of syllabi, training modules and textbook development;(c)cooperate in internal and external school assessment initiatives.
