Delhi High Court - Orders
Bls International Services Limited vs Union Of India & Ors on 10 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1133/2025, CM APPL. 5591/2025
BLS INTERNATIONAL SERVICES LIMITED ....Petitioner
Through: Mr. Shashank Garg, Sr. Adv.
alongwith Mr. Naman Joshi, Ms.
Ritika Vohra, Mr.Aakash and Ms.
Nishtha Jain, Advocates
versus
UNION OF INDIA & ORS. .....Respondent
Through: Mr. Nidhi Raman, CGSC alongwith
Mr. Zubin Singh, Advocates for UoI.
Ms. Rashmi alongwith Mr. Ashish
Mahajan, AR for respondent Bank.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.07.2025 The Court has not assembled today as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 09.10.2025.
BY ORDER COURT MASTER JULY 10, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2025 at 22:57:46