Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

(2)The form of notice to be used in an application under each of the sections mentioned in sub-rule (1) is noted below :-Application under Section 169 - Form UApplication under Section 174 - Form V.Application under Section 175 - Form W.Application under Section 177 - Form X.