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Calcutta High Court

Itd Cementation India Ltd vs Hindustan Steel Works Construction Ltd ... on 19 January, 2017

Author: Soumen Sen

Bench: Soumen Sen

O-1079

                           ORDER SHEET
                          GA 2876 of 2015
                                With
                           CS 268 of 2014
                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction



                   ITD CEMENTATION INDIA LTD.

                               Versus

     HINDUSTAN STEEL WORKS CONSTRUCTION LTD AND ANR.


BEFORE:

The Hon'ble JUSTICE SOUMEN SEN

Date : 19th January, 2017.

Appearance:

Mr.Ajay Krishna Chatterjee, Sr. Adv.
Mr.Ratnanko Banerjee, Sr. Adv.
                                                     Mr.Aniruddha Roy,     Adv.
                                                 Mr.Nirmalya Dasgupta,     Adv.
                                                       Mr.Anunoy Basu,     Adv.
                                               Mr.Srinjoy Bhattacharya,    Adv.

                                                    Mr.Shiladitya Bose, Adv.

                                                         Mr.Anuj Singh, Adv.
                                                    Mr.Partha Banerjee, Adv.



The Court: Leave is given to file a supplementary affidavit to bring on record the written statement was filed on behalf of the defendant no.2 in a proceeding before the High Court of Delhi. A copy of the supplementary affidavit has been served upon the advocate-on- 2 record of the defendant no.1 in Court today. The affidavit in reply filed by the defendant no.2 and the two affidavits in reply filed by the plaintiff are taken on record.
The matter stands adjourned till 7th February, 2017.
(SOUMEN SEN, J.) dg2