Calcutta High Court
Itd Cementation India Ltd vs Hindustan Steel Works Construction Ltd ... on 19 January, 2017
Author: Soumen Sen
Bench: Soumen Sen
O-1079
ORDER SHEET
GA 2876 of 2015
With
CS 268 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ITD CEMENTATION INDIA LTD.
Versus
HINDUSTAN STEEL WORKS CONSTRUCTION LTD AND ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 19th January, 2017.
Appearance:
Mr.Ajay Krishna Chatterjee, Sr. Adv.
Mr.Ratnanko Banerjee, Sr. Adv.
Mr.Aniruddha Roy, Adv.
Mr.Nirmalya Dasgupta, Adv.
Mr.Anunoy Basu, Adv.
Mr.Srinjoy Bhattacharya, Adv.
Mr.Shiladitya Bose, Adv.
Mr.Anuj Singh, Adv.
Mr.Partha Banerjee, Adv.
The Court: Leave is given to file a supplementary affidavit to bring on record the written statement was filed on behalf of the defendant no.2 in a proceeding before the High Court of Delhi. A copy of the supplementary affidavit has been served upon the advocate-on- 2 record of the defendant no.1 in Court today. The affidavit in reply filed by the defendant no.2 and the two affidavits in reply filed by the plaintiff are taken on record.
The matter stands adjourned till 7th February, 2017.
(SOUMEN SEN, J.) dg2