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[Cites 0, Cited by 0] [Section 76A] [Entire Act]

Union of India - Subsection

Section 76A(ii) in The Drugs and Cosmetics Rules, 1945

(ii)are safe for use in the context of the vehicles, excipients, additives and pharmaceutical aids used in the formulations and under the conditions in which the formulations for administration and use are recommended;