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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(2)(e) in Assam Panchayat Act, 1994

(e)all other purposes for which by or under this Act or the rules and regulations made there under, any other law for the time being in force, powers are conferred or duties are imposed upon the Zilla Parishad;