Section 20(1)(c) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(c)such other persons as the Returning Officer may, from time to time, admit for the purpose of assisting him in taking the poll.

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