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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in The Andhra Pradesh Members Of Police Force (Regulation Of Transfers) Act, 1985.

(b)'police force' means the police force constituted under the Hyderabad City Police Act, 1348 F (Act IX of 1348 F.), the Andhra Pradesh (Andhra Area) District Police Act, 1859 and the Andhra Pradesh (Telangana Area) District Police Act, 1329F (Act XXIV of 1859 Act X of 1329 F.). or any other law relating to police force;