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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(ix) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ix)Promote public -private partnership for carrying out extension activities in its area viz, collection, maintenance and dissemination of information in respect of production, sale, storage, processing, prices and movement of notified Horticulture produce.