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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in Gujarat Organic Agricultural University Act, 2017

(3)
(a)The Vice-Chancellor shall have power to convene the meetings of the Board of Management, the Academic Council, the Research Council and the Extension Council.
(b)The Vice-Chancellor may delegate the power under clause (a) to any other officer of the University.