Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 137 in The Finance Act, 2023 137. Central Goods and Services Tax In the Central Goods and Services Tax Act, 2017 (hereinafter referred to as the Central Goods and Services TaxAct), in section 10,—
