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Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 8 January, 2024

Bench: J.K. Maheshwari, Sudhanshu Dhulia

     ITEM NO.801                           COURT NO.9                SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 25380/2023

     (Arising out of impugned final judgment and order dated 23-09-2022
     in MAT No. 1387/2022 passed by the High Court at Calcutta)

     HOSSAIN MOHAMMAD KAIZER                                         Petitioner(s)

                                                 VERSUS

     NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS.                Respondent(s)

     (IA No.227821/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.228117/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 08-01-2024
     This petition was called on in the Mentioning List today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)
                                    Mr. Zoheb Hossain, AOR

     For Respondent(s)
                                   Mr. Swarnendu Chatterjee, AOR (Mentioned by)
                                   Ms. Deepakshi Garg, Adv.
                                   Mr. Yashwardhan Singh, Adv.

                                   Ms. Astha Sharma, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List next week.

(NIDHI AHUJA) (VIRENDER SINGH) Reason: AR-cum-PS BRANCH OFFICER