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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(1)No person or service organization shall establish and/or maintain any Rehabilitation Home for beggars or indigents contrary to the provisions contained in this section or the rules made thereunder.