Section 60 in University of Udaipur Officers (Conditions of Service) Rules, 1976
60. Hospital Leave.
- (i) Hospital leave may be granted to an officer for medical for illness or injury, if such illness or injury is directly due to risks incurred in the course of official duty. This leave will be available to such officers only whose duties expose them to such illness or injury.(ii)Hospital leave may be granted on full pay or half pay as the Committee may consider necessary.(iii)The amount of Hospital leave is limited to 3 months in any period of three years.(iv)Hospital leave may be combined with any other kind of leave which may be admissible provided that the total period of leave after such combination shall not exceed 180 days.
