Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 111 in Calcutta Improvement Act, 1911 111. Transmission of copy of estimate to Commissioner of Corporation. - A copy of every such estimate shall, when approved by the [State Government], be sent by the Board to the [Commissioner of the Corporation].
