Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Research And Development Cess Rules, 1996 14. Name and address of the authorised dealer, if any, through whom the amount is remitted or is to be remitted. Authorised signatory(on behalf of the industrial concern)Date ......................Place .....................
