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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(3)(b) in The Orissa Grama Panchayats Act, 1964

(b)where the notification calling for general election to the Grama Panchayat has already been published under or in pursuance of Section 12.]