Section 24 in The West Bengal University of Health Sciences Act, 2002
24. Prior approval of the Government on certain matters.
- Notwithstanding anything contained in this Act, the University shall not-(a)create any post of officer, teacher or other employees,(b)revise pay, allowances, retirement benefits or any other benefit of its officers, teachers and other employees,(c)grant any special pay, allowance or any other extra remuneration, including ex gratia payment or any other benefit involving financial implications, to any of its officer, teacher or other employees,(d)incur expenditure on any developmental work from the fund received from the Government or University Grants Commission or any person or body for any purpose other than that for which the fund has been received, without the prior approval of the Government.
