Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(c) in Rajasthan Panchayati Raj Act, 1994 (c)in Sections 134 and 136 thereof, for the words, "by or under this Act", the words and figures "by or under the Rajasthan Panchayati Raj Act, 1994" were substituted.
