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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Haryana - Subsection

Section 64(5)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)nature/ character of the land i.e. arable (single crop or multiple crop) or barani or banjar;