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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(f) in Tamil Nadu Panchayats Act, 1994

(f)fell, remove, destroy, lop or strip bark, leaves, or fruits from, or otherwise damage, any tree which is growing on any such public road or other property or on any poramboke land, the use of which is regulated by a Village Panchayat under section 134 or section 135 and the right to which has not been established by such person as vesting in or belonging to him.