Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263A] [Entire Act] State of West Bengal - Subsection Section 263A(4) in West Bengal Municipal Corporation Act, 2006 (4)Sanction or refusal of sanction of building plans submitted online under section 262A snail be communicated through online in such manner as may be prescribed.]