Delhi High Court - Orders
Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 2 August, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 943/2015
ENCYCLOPEDIA BRITANNICA INDIA PVT LTD..... Petitioner
Through: Mr. Sourabh Malik, Adv.
versus
KAMAL JAGASIA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 02.08.2022 No time left. List on 23.02.2023.
SACHIN DATTA, J AUGUST 2, 2022/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.08.2022 16:08:38