Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Kerala - Subsection

Section 54(2) in Mahatma Gandhi University Act 1985

(2). The manager of the private college shall be the Chairman and the Principal shall be the Secretary of the governing body.