Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(1) in Sai University Act, 2018 (1)The Finance Officer shall be appointed in such manner and shall exercise such powers and perform such functions as may be prescribed.
