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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(1)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)discontinues his business or changes his place of business or warehouse, or opens a new place of business, or closes the business for a period of more than one month;