Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 319 in Police Regulations, Bengal , 1943 319. Arrest of soldier. [§ 12, Act V, 1861]. - Whenever any one subject to Indian Articles of War is arrested, notice shall be given forthwith by the police to the officer commanding the troops to which he belongs.
