Madhya Pradesh High Court
Chunnilal vs Mohanlal on 17 January, 2017
SA-498-2016 (CHUNNILAL Vs MOHANLAL) 1 7-0 1 -20 1 7 Mr. Rituraj Bhatnagar, learned counsel for the appellant. As prayed by learned counsel for the appellant, list the matter after two weeks. (VIVEK RUSIA) JUDGE