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Madhya Pradesh High Court

Sawan vs The State Of Madhya Pradesh on 14 December, 2021

Author: Vivek Rusia

Bench: Vivek Rusia

1 MCRC-58102-2021 The High Court Of Madhya Pradesh MCRC No. 58102 of 2021 (SAWAN Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 14-12-2021 List alongwith MCRC No. 61600 of 2021 on 21.12.2021.

(VIVEK RUSIA) JUDGE Praveen Signature Not Verified VerifiedDigitally Digitally signed by SAN PRAVEEN NAYAK Date: 2021.12.15 15:34:20 IST