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Union of India - Section

Section 42 in Life Insurance Corporation of India (Staff) Regulations, 1960

42. Form and Contents of Appeal.

(1)Every person submitting an appeal shall do so separately and in his own name.
(2)The appeal shall be addressed to the authority to whom the appeal lies, shall contain all material statements and arguments on which the appellant relies, shall not contain any disrespectful or improper language and shall be complete in itself.