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[Cites 0, Cited by 0] [Section 424(1)] [Section 424] [Entire Act]

State of Nagaland - Subsection

Section 424(1)(b) in Nagaland Municipal Act, 2001

(b)By public notice, give such directions to be observed by the public or by any class or section of the public, as he thinks necessary to prevent the outbreak of this disease: