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Gujarat High Court

Viramdev vs State on 9 February, 2010

Author: Akil Kureshi

Bench: Akil Kureshi

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCR.A/222/2010	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CRIMINAL APPLICATION No. 222 of 2010
 

 
 
=========================================================

 

VIRAMDEV
NONDHUBHA JADEJA - Applicant(s)
 

Versus
 

STATE
OF GUJARAT & 1 - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
VIRAT G POPAT for
Applicant(s) : 1, 
MS CM SHAH, APP for Respondent(s) : 1, 
None
for Respondent(s) :
2, 
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CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE AKIL KURESHI
		
	

 

 
 


 

Date
: 09/02/2010 

 

 
 
ORAL
ORDER 

Notice returnable on 16.2.2010.

In the meantime, the petitioner shall not be shifted from Gondal sub-jail till then.

Direct service is permitted.

(Akil Kureshi,J.) (raghu)     Top