Gujarat High Court
Viramdev vs State on 9 February, 2010
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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SCR.A/222/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CRIMINAL APPLICATION No. 222 of 2010
=========================================================
VIRAMDEV
NONDHUBHA JADEJA - Applicant(s)
Versus
STATE
OF GUJARAT & 1 - Respondent(s)
=========================================================
Appearance
:
MR
VIRAT G POPAT for
Applicant(s) : 1,
MS CM SHAH, APP for Respondent(s) : 1,
None
for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
Date
: 09/02/2010
ORAL
ORDER
Notice returnable on 16.2.2010.
In the meantime, the petitioner shall not be shifted from Gondal sub-jail till then.
Direct service is permitted.
(Akil Kureshi,J.) (raghu) Top