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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(4) in Gujarat District Mineral Foundation Rules, 2016

(4)The compliance with performance benchmarks specified in the Annual Plan shall be measured and reported on a quarterly basis by the Executive Committee. If no measureable performance benchmarks have been provided, then the Executive Committee shall prepare a general report regarding implementation of the Annual Plan. Each such quarterly report shall be posted on the website of the District Mineral Foundation.