Himachal Pradesh High Court
State Of H.P vs Sardari Lal on 12 October, 2020
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
CWPOA No.7280 of 2019 .
12.10.2020. Present: Mr. Prem P.Chauhan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Mr. Vikas Rathore, Mr. Vinod Thakur & Mr. Shiv Pal Manhans, Additional Advocates General and Ms.Seema Sharma, Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Deputy Advocates General, for the respondents. (THROUGH VIDEO CONFERENCING) List alongwith CWP No.842 of 2017, titled as State of H.P. Versus Sardari Lal.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge October 12, 2020 (Gaurav/R.Atal) ::: Downloaded on - 13/10/2020 20:19:04 :::HCHP