Delhi High Court - Orders
Zydus Wellness Products Limited vs M/S Arihant Remedies & Anr on 7 November, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 417/2019 & I.A. 22183/2023
ZYDUS WELLNESS PRODUCTS LIMITED ..... Plaintiff
Through: Ms Ankita Seth, Adv. (M.
9711239881)
versus
M/S ARIHANT REMEDIES & ANR. ..... Defendants
Through: Ms. Supriya R. Pandey & Mr. Umesh
Brahm Bhatt, Advs. (M. 9304601534)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 07.11.2023
1. This hearing has been done through hybrid mode.
2. The Hon'ble Judge is not holding the Court today.
3. List on 11th December, 2023.
BY ORDER (COURT MASTER) NOVEMBER 07, 2023/DJ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2023 at 01:05:05