Punjab-Haryana High Court
Premo Devi vs Ram Kishan And Another on 5 August, 2014
Author: K.C. Puri
Bench: K.C. Puri
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CRM No. M- 34560 of 2013 (O&M)
Date of decision : 5.8.2014
...
Premo Devi
................Petitioner
vs.
Ram Kishan and another
.................Respondents
Coram: Hon'ble Mr. Justice K.C. Puri
Present: Sh. K.C. Rajput, Advocate
for the petitioner.
...
K.C. Puri, J.
Counsel for the petitioner has submitted that the present petition has become infructuous as the parties have arrived at a compromise.
So, the petition stands dismissed as having become infructuous.
( K.C. Puri ) 5.8.2014 Judge chugh BANITA CHUGH 2014.08.06 17:09 I attest to the accuracy and integrity of this document chandigarh