Supreme Court - Daily Orders
Insurance Regulatory And Development ... vs Alankit Insurance Tpa Ltd on 25 September, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.122 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2849/2022
INSURANCE REGULATORY AND DEVELOPMENT
AUTHORITY OF INDIA Appellant(s)
VERSUS
ALANKIT INSURANCE TPA LTD. Respondent(s)
(IA No. 54258/2022 - EX-PARTE STAY
IA No. 54260/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 25-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Appellant(s) Mr. N. Venkataraman, A.S.G.
Mr. Abhishek Singh, Adv.
M/S. K Ashar & Co., AOR
For Respondent(s) Mr. Vivek Chib, Sr. Adv.
Mr. C. George Thomas, AOR
Mr. Vaibhav Sethi, Adv.
Ms. Priya Pathania, Adv.
Mr. Ansh Mittal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Not taken up.
List on 7th November, 2024. (KAVITA PAHUJA) Signature Not Verified (AVGV RAMU) ASTT. REGISTRAR-cum-PS Digitally signed by KAVITA PAHUJA Date: 2024.10.01 COURT MASTER (NSH) 17:58:37 IST Reason: