Bombay High Court
Air Intelligence Unit vs Dilza Gomes Costa (Brazilian) And Anr on 7 August, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Board Sr.No.:-7
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 351 OF 2019
Air Intelligence Unit ....APPLICANT
V/S
Dilza Gomes Costa (brazilian) And Anr. ....RESPONDENT
None for Applicant. Ms. A. A. Takalkar, APP for State.
CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 7th August, 2023 P.C. :
S.O TO 21/08/2023 to be placed under the caption 'for Dismissal'.
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