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Bombay High Court

Air Intelligence Unit vs Dilza Gomes Costa (Brazilian) And Anr on 7 August, 2023

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

                                                                               Board Sr.No.:-7

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. APPLICATION NO. 351 OF 2019

 Air Intelligence Unit                                  ....APPLICANT
              V/S
 Dilza Gomes Costa (brazilian) And Anr.              ....RESPONDENT

None for Applicant. Ms. A. A. Takalkar, APP for State.

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 7th August, 2023 P.C. :

S.O TO 21/08/2023 to be placed under the caption 'for Dismissal'.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/08/2023 ::: Downloaded on - 08/08/2023 05:55:06 :::