Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(e) in Punjab Urban Planning and Development Building Rules, 2018 (e)The maximum permissible ground coverage and Floor Area Ratio is subjected to the fulfilment of the setback, height and parking norms.
