Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] State of Andhra Pradesh - Subsection Section 29(4) in Andhra Pradesh General Sales Tax Act, 1957 (4)If the tax is paid and the security is furnished, then the goods so detained shall be released forthwith.
